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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(1)(b) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(b)any such error or irregularity in the procedure as is likely to vitiate poll is committed at a polling station, the Returning Officer shall forthwith report the matter to the Registrar.