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State of Rajasthan - Section

Section 6 in Rajasthan Schools (Regulation of Fee) Rules, 2017

6. Duties and functions of School Level Fee Committee.

- The School Level Fee Committee shall, in addition to the powers and functions specified in the Act, discharge the following duties and perform the following functions, namely:-
(a)to oversee the compliance of the provisions of the Act and rules made.their under;
(b)to take decision on proposals received from Management, regarding determination of fee within time specified in sub-section (3) of section 6 of the Act; and
(c)to make available necessary documents to the Divisional Fee Regulatory Committee or Revision Committee, as the case may be, where appeal is filed by the Management.