Section 100(1)(b) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

(b)more the resolution, in which case he shall commence his speech by a formal motion in the terms appearing on the list of business.

Legal Document View