Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 25 in Venkateshwara Open University Act, 2012

25. The Distance Education Council.

(1)The Distance Education Council shall be the principal academic body of the University to determine of the courses, procedures for distance education.
(2)The Constitution of the Distance Education Council the term of office of its members and its powers and functions shall be such as may be prescribed.