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Karnataka High Court

Manu S/O Thavanu Anr vs The Deputy Commissioner Ors on 28 October, 2010

Author: Ajit J Gunjal

Bench: Ajit J Gunjal

EN THE EEEGH €f3{}UR'F GE' E{A§%;NA'E'AE§A CIRCUET BENCH AT {EUEBARGA E§§=;.E"E§'} "HES TPEE 28'¥*"~ I}.5~'%.Y G37 OC'E'{}BER BEFORE "ma fi.GN'BLE-- MR. JUSTECE A&E'"E' J,§§fi*:a§gi;é§.:, 3 wgrr PETITIQN NOS . S38& i5;.¢%? 3'::§/% ::<3%: :3 A ; J { { 7 &W.P.sNQ583864;/2GiQ {LA~R}E:;S}- = Between; ' V V. «V S 3' Mann 8 X0 Tiaavsetru Age: 83 years , ._ Tandag Srimxzaa Sairaidagi, Z Tqq and Di§st:;11G1.:ibarggja.V 2;. Dh.an$i1:?g5'V_.. H "

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pziymerif: of compensating ame.unf_;--in 'the. 3*-~:;%r112};-i.;j;i';";;:;; exient of 5 acres Qf land as per An':1e;9:.jL_::°e$» a;'n<:§= B; ' '§'h<:-:56 Writ pesfitions C:-c>fr1s'ng 0;; f«3r; .= pf.52£€;?fiinar;; ?feea;r°ing_. this dagm {he Cr:>urt rryakic: the foliewingz Mr. S . S . K'_Jf1T}.__I11&1}T1gW " . ('.}f§%\r¢..1v*:é?1"r:1r1<~::"3.*st Advocate accepts n.o"£.:cé:""3:1"';r_» :1*<»:s:»'1'3'«:_>_£1"r:¥.__<:31s*nE:=:-5, Coifiiesé ix} ':9: S--§éw;e§(.jE.. 2? 'F§f;€ pfi'.ii:..i:1t:'ers ciaim thai. the petitianeys am:

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