Section 10 in Special Rules for Regulating the Construction and Maintenance in the Vicinity of Civil Aerodromes, 1970
10. Erection of radio-masts.
- No person shall fix or erect within the limits of the municipality any radio-mast or such similar types of installations, exceeding five hundred feet in height without first obtaining the permission in writing from the Director-General, Civil Aviation.The elevation of the top (which is also called the reduced level of the top) of the buildings, structures, installations proposed to be constructed in the neighbourhood of International Air-ports and their alternates should be within the limits indicated in the table below: -
