Section 6 in Punjab State Electricity Regulatory Commission State Advisory Committee Regulations, 2005
6. Objects of the Committee.
- The objects of the State Advisory Committee shall be to advise the Commission on :-(i)major questions of policy;(ii)matters relating to quality, continuity and extent of service provided by the licensees;(iii)compliance by licensees with the conditions and requirements of their licence;(iv)protection of consumer interests;(v)energy supply and overall standards of performance by utilities; and(vi)any other matter which the Commission may refer specifically.
