Kerala High Court
Raseen Abdul Rahim vs The Vice Chancellor K.V.A.S on 24 March, 2026
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
WP(C) NO. 3317 OF 2026
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2026:KER:25707
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 24TH DAY OF MARCH 2026 / 3RD CHAITHRA, 1948
WP(C) NO. 3317 OF 2026
PETITIONER :
RASEEN ABDUL RAHIM, AGED 26 YEARS
S/O ABDUL RAHIM, VALIYA VALAPPIL HOUSE,
MARANCHERI, MALAPPURAM DISTRICT - 679 581.
BY ADVS.
SMT.KAVYA K.T.
SMT.SRUTHI RAJIT
SRI.K.SUNILKUMAR
RESPONDENTS :
1 THE VICE CHANCELLOR K.V.A.S
KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY,
POOKODE, LAKKIDI P.O,
WAYANAD DISTRICT, PIN - 673 576.
2 THE DEAN
KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY,
COLLEGE OF VETERINARY AND ANIMAL SCIENCES,
POOKODE, LAKKIDI P.O,
WAYANAD DISTRICT, PIN - 673 576.
3 THE PRINCIPAL
COLLEGE OF VETERINARY AND ANIMAL SCIENCES,
POOKODE, LAKKIDI P.O,
WAYANAD DISTRICT, PIN - 673 576.
SRI.SREEJITH V.S., SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.03.2026, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 3317 OF 2026
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2026:KER:25707
BECHU KURIAN THOMAS, J.
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W.P.(C) No. 3317 of 2026
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Dated this the 24th day of March, 2026
JUDGMENT
The learned counsel for the petitioner seeks permission to withdraw this writ petition with liberty to file a fresh writ petition.
2. Permission is granted and the writ petition is dismissed as withdrawn.
sd/-
BECHU KURIAN THOMAS JUDGE AMV/24/03/2026