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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Bombay Presidency - Subsection

Section 19(2)(b) in The Bombay Forest Rules, 1942

(b)Rs. 7.80 for one month in the case of persons who hold a circle licence valid for the Northern [* * *] [Deleted by G.N. dated 22.12.1958.] Circle,