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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(6) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(6)
(a)The Management shall attach a detail (in triplicate) showing the necessary particulars that is, name, designation, amount of the contribution in respect of each employee and the grand total while presenting the demand draft to the District Education Officer/District Primary Education Officer every month.
(b)The concerned District Education Officer/District Primary Education Officer shall credit the demand draft so received to the relevant head of account by the 15th of every month.
(c)The District Education Officer/District Primary Education Officer shall indicate the Treasury Voucher No. and date of Challan and forward the photocopy to the Management for maintaining detailed account, and will submit the consolidated account to the Director.