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National Green Tribunal

Raza Ahmad vs State Of Chhatitisgarh Through ... on 8 April, 2013

Author: Swatanter Kumar

Bench: Swatanter Kumar

                                                                                              C
              BEFORE THE NATIONAL GREEN TRIBUNAL, PRINCIPAL BENCH, NEW DELHI

                                                                                        ol    Zo\   3
                              NGT Appeal No.27 of2013 (Ts6)                    e"!
                           [WPPIL No. 546712011of Chhatisgarh HC]
                                                                        Pef
     Appellant(s)
                                                                                fcze)
                                                              Respondent(s)

RAZA AHMAD v/s STATE OF CHHATISGARH & ORS.


Legal Practitioner for                                        Legal Practitioner for
Appellant(s)                                                  Respondent(s)

Mr          Biswas, Adv.

N     of the Registry                                                Orders of the Tribunal

of WPPIL No. 5467/2011 (Raza Ahmad Place before the Tribunal on 1910312013 Vs, Of Chhatisgarh & Ors.) have been received from the High Court ofChhatisgarh in pursuance of order dated 2810112013 passed in WPPIL No. 5467 /2011. Said CWP has been transl'erred to NGT in view of the judgment by the Apex Court in Writ Petition , NGT (ci No. 50/1998 (Bhopal Gas Peedith Mahila Ud Sangathan & Ors. Vs Union of India & Ors.) 09t 08t 2012.

orders are solicited for placing the before the appropriate Bench.

D stant 18.03.2013 BEFORE TIIE NATIONAL GREEN TRIBUNAL r'' PRINCIPAL BEI{CH, NEW DELHI /,\) Appeal No. 22 of2O13 (Txc) Raza Ahmad Vs. State of Chhafisgarh & Ors.

CORAM: HON'BLE MR. JUSTICE SWATANTER KUMAR, CIIAIRPERSON HON,BLE MR, JusTIcE P. JYoTHIMArvr, uu;rcIAJI,reDraen HON'BLE DR. D. K. AGRAIVAL, E:KPERT t9 MEMBER HON'BLE DR. G.K. PANDEY, E;XPERT MEMBER o\ \z' tr HOIY'BLE DR. R.C. TRTVEDI, Ef,PERT MEMBER Preserrt: Appellaut: Noae Appeared q ftt L9) Respotrdeuts: Noae appeared Date and Remarks Orders of the Tribunal Item No. 1 March 19, 2O13 None is present.

This case has been received upon transfer from the High Court of Chhattisgarh in pursuance of the High Courtb order dated 2gft January,2OlA which has been registered as an Appeal.

Let Notice to this petition be issued. Notice returnable on Ogth April, 2013. The Notice shall state that the matter would be taken up on 08ft April, 2013 at NGT, Zonal Bench, Central Zone, Bhopal Central Commission Bhawan, 3,a Floor, Arera Hills, Bhopal _ 4620ll ......,cP (Swatanter Kumar) t t 'i2 ...,EM (Dr. D. K. a1) ..........,EM (Dr. G. K. pand ey) .............,EM i;; ic . Trivedi) 6 \ ,{l} g(o LLAoLllg BEFORE THE NATIONAI GREEN TRIBUNAt, CENTRAI- ZONAT BENCH, BHOPAT (, Appeal No.1/13 (P.B. No.2712013 THc) RazaAhmed Vs. State of Chhattisgarh & Ors. (WP No. 542712011 of Chhattisgarh HC) QUORAM: HON'BtE MR, JUSTICE SWATAT{TER KUMAR, CHARIPERSON HON'BTE MR. JUSTICE P. JYOTHIMANI, JUDICIAT MEMBER HON'B[E DR. AJAY A. DESHPANDE, EXPERT MEMBER HON'BTE DR. G.X. PANDEY, EXPERT MEMEER PRESENT: Applicant : None Appeared Respondent No : None Appeared Date and Orde6 o, the Tribunal Remarks 08.04.2013 1. Nobody is present. Let the Registry issue\notice to all the parties appearing for the Item No, 2 present case to appear on 23.04.13 0n which day the matter shall be listed for directions.

2' The Addr. Advocate Generar of Madhya pradesh informs the Tribunar that they have already informed the state of chhattisgarh and its various departments to take appropriate steps to pursue the case before the Tribunal on 23.04.13.

(Justice Swatanter Kumar) Chairperson ) e 2r-7- ----

( Justice P.Jyothimani) Judiciat Member (Dr. Ajay A. Deshpande) Expert Member (G.K. Pandey) Expert Member