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Allahabad High Court

Narendra & Others vs State Of U.P., on 18 August, 2017

Author: Rekha Dikshit

Bench: Rekha Dikshit





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1027 of 2011
 

 
Appellant :- Narendra & Others
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- D.R. Singh Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.
 

Case called out in the revised list. Sri D.R.Singh Yadav, learned counsel for the appellant and Sri U.C.Yadav, learned AGA for the State are present.

It is pointed out that the file of Criminal Appeal No.1048 of 2013 has wrongly been connected instead of Criminal Appeal No.1048 of 2011. Office is directed to detach the file of Criminal Appeal No.1048 of 2013.

List and connect with Criminal Appeal No.1048 of 2011 on 25.8.2017.

Order Date :- 18.8.2017 IA