Allahabad High Court
Narendra & Others vs State Of U.P., on 18 August, 2017
Author: Rekha Dikshit
Bench: Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 1027 of 2011 Appellant :- Narendra & Others Respondent :- State Of U.P., Counsel for Appellant :- D.R. Singh Yadav Counsel for Respondent :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
Case called out in the revised list. Sri D.R.Singh Yadav, learned counsel for the appellant and Sri U.C.Yadav, learned AGA for the State are present.
It is pointed out that the file of Criminal Appeal No.1048 of 2013 has wrongly been connected instead of Criminal Appeal No.1048 of 2011. Office is directed to detach the file of Criminal Appeal No.1048 of 2013.
List and connect with Criminal Appeal No.1048 of 2011 on 25.8.2017.
Order Date :- 18.8.2017 IA