Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Sikkim - Subsection Section 12(3) in The Sikkim Labour Protection Act, 2005 (3)It shall be the duty of the Contractor to ensure the disbursement of wages in the presence of the authorized representative of the Principals Employer.
