Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Assam - Subsection Section 6(A) in Rules and Orders in Force in Certain Districts (A)Rules relating to the use of forest produce in zamindary lands in the Garo Hills District that are under the management of the State under Section 2 (a) and (b)
