Rajasthan High Court - Jaipur
Rajendra Prakash And Anr vs Raj University Of Health Sci Ors on 22 October, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Misc. Stay Application No.5117/2010 In S.B. Civil Writ Petition No.12054/2010 Rajendra Prakash & Anr. Vs. Raj. University of Health Sciences & Ors. Date Of Order :: 22/10/2010 Hon'ble Mr. Justice Ajay Rastogi Mr. Rahul Kamwar, for petitioner.
Since CWP-12054/2010 has been disposed of today, instant stay application does not survive, hence stands dismissed. (Ajay Rastogi),J VS Shekhawat /p.1/ 5117cms10Oct22FnlDsps.doc