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Rajasthan High Court - Jaipur

Rajendra Prakash And Anr vs Raj University Of Health Sci Ors on 22 October, 2010

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In the High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Civil Misc. Stay Application No.5117/2010
In S.B. Civil Writ Petition No.12054/2010
Rajendra Prakash & Anr. 
Vs. Raj. University of Health Sciences & Ors.

Date Of Order     ::     22/10/2010

Hon'ble Mr. Justice Ajay Rastogi 

Mr. Rahul Kamwar, for petitioner.

Since CWP-12054/2010 has been disposed of today, instant stay application does not survive, hence stands dismissed. (Ajay Rastogi),J VS Shekhawat /p.1/ 5117cms10Oct22FnlDsps.doc