Madras High Court
V.Ananthanayagi vs The District Registrar on 26 June, 2023
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
Reserved on : 21.02.2022
Pronounced on : 26.06.2023
CORAM
THE HON'BLE MR.JUSTICE G.R.SWAMINATHAN
W.P(MD)Nos.25492, 25493, 25494 & 25495 of 2022
and
WMP(MD)Nos.19575, 19576, 19578, 19579, 19580, 19581, 19582 & 19585
of 2022
V.Ananthanayagi ...Petitioner in WP(MD)No.25492 of 2022
R.Rajammal ...Petitioner in WP(MD)No.25493 of 2022
K.Velusamy ...Petitioner in WP(MD)No.25494 of 2022
K.Samikannu ...Petitioner in WP(MD)No.25495 of 2022
Vs.
1.The District Registrar, Trichy.
2.The Joint Sub-Registrar No.I,
Cantonment, Trichy – 1.
3.V.Prema @ V.Lakshmi
4.V.Bharath @ V.R.Chidambaram
5.V.Sridhar @ V.R.Meenakshisundaram
6.V.Umasankar @ V.R.Murugappan
https://www.mhc.tn.gov.in/judis
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7.M.Muthulakshmi
8.N.Meenal
9.Nalini Arulmozhi
10.L.S.Vadivel @ L.Senthilvadivel
11.L.Chidambaram @ Kittu
12.T.Sivagami ... Respondents in all cases
Prayer in WP(M)No.25492 of 2022 : Writ Petition filed under Article 226
of the Constitution of India praying to issue a Writ of Mandamus
forbearing the respondents 1 and 2 from registering any document in
respect of Old S.No.282 New S.No.276/3C and 276/3D part with an
extent of 4.25 acres in Piratiyur Village, Trichy West Taluk by
considering the objections of the petitioner dated 05.08.2022.
Prayer in WP(M)No.25493 of 2022 : Writ Petition filed under Article 226
of the Constitution of India praying to issue a Writ of Mandamus
forbearing the respondents 1 and 2 from registering any document in
respect of Old S.No.282 New S.No.276/3C part with an extent of 4.25
acres in Piratiyur Village, Trichy West Taluk by considering the
objections of the petitioner dated 05.08.2022.
Prayer in WP(M)No.25494 of 2022 : Writ Petition filed under Article 226
of the Constitution of India praying to issue a Writ of Mandamus
forbearing the respondents 1 and 2 from registering any document in
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respect of Old S.No.282 New S.No.276/3B part with an extent of 4.25
acres in Piratiyur Village, Trichy West Taluk by considering the
objections of the petitioner dated 05.08.2022.
Prayer in WP(M)No.25495 of 2022 : Writ Petition filed under Article 226
of the Constitution of India praying to issue a Writ of Mandamus
forbearing the respondents 1 and 2 from registering any document in
respect of Old S.No.282 New S.No.276/3B and 3C part with an extent of
4.25 acres in Piratiyur Village, Trichy West Taluk by considering the
objections of the petitioner dated 05.08.2022.
In all cases :
For Petitioners : Mr.N.Vallinayagam, Senior Counsel
for Mr.J.Anandkumar
For Respondents : Mr.R.Baskaran,
Additional Advocate General
assisted by Mr.N.Satheeshkumar,
Additional Government Pleader
for R1 and R2
Mr.T.Palanisamy for R4 and R5
Mr.S.R.Rajagopal, Senior Counsel
for Mr.M.Sriram for R7 to R11
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COMMON ORDER
Heard both sides.
2.The petitioners herein had filed WP(MD)Nos.24742 to 24745 of 2022 challenging the cancellation of their pattas. The writ petitions were dismissed today. It was a consequence of the judgment dated 21.02.2019 passed by the Hon'ble Division Bench in OSA Nos.60, 61, 138 and 139 of 2017. The Hon'ble Division Bench had granted the writ petitioners liberty to file civil suits to establish their title. Availing the same, the petitioners have filed OS Nos.963 of 2022, OS.No.504 of 2021, OS No.964 of 2022 and OS No.536 of 2021 on the file of the Sub Court, Trichirappalli. Their title deeds have already been nullified. Till the petitioners get declaration in their favour before the jurisdictional civil court, the petitioners cannot restrain the registering authority from discharging his statutory functions. The writ petitions stand dismissed. No costs. Connected miscellaneous petitions are closed.
26.06.2023 https://www.mhc.tn.gov.in/judis 4/6 Skm To
1.The District Registrar, Trichy.
2.The Joint Sub-Registrar No.I, Cantonment, Trichy – 1.
https://www.mhc.tn.gov.in/judis 5/6 G.R.SWAMINATHAN, J.
SKM W.P(MD)Nos.25492, 25493, 25494 & 25495 of 2023 and WMP(MD)Nos.19575, 19576, 19578, 19579, 19580, 19581, 19582 & 19585 of 2022 26.06.2023 https://www.mhc.tn.gov.in/judis 6/6