Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

V.Ananthanayagi vs The District Registrar on 26 June, 2023

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                      BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                          Reserved on :     21.02.2022

                                           Pronounced on : 26.06.2023

                                                    CORAM

                                  THE HON'BLE MR.JUSTICE G.R.SWAMINATHAN

                       W.P(MD)Nos.25492, 25493, 25494 & 25495 of 2022
                                             and
                 WMP(MD)Nos.19575, 19576, 19578, 19579, 19580, 19581, 19582 & 19585
                                            of 2022

                V.Ananthanayagi                  ...Petitioner in WP(MD)No.25492 of 2022

                R.Rajammal                     ...Petitioner in WP(MD)No.25493 of 2022

                K.Velusamy                      ...Petitioner in WP(MD)No.25494 of 2022

                K.Samikannu                     ...Petitioner in WP(MD)No.25495 of 2022

                                                      Vs.

                1.The District Registrar, Trichy.

                2.The Joint Sub-Registrar No.I,
                  Cantonment, Trichy – 1.

                3.V.Prema @ V.Lakshmi

                4.V.Bharath @ V.R.Chidambaram

                5.V.Sridhar @ V.R.Meenakshisundaram

                6.V.Umasankar @ V.R.Murugappan

https://www.mhc.tn.gov.in/judis
                1/6
                7.M.Muthulakshmi

                8.N.Meenal

                9.Nalini Arulmozhi
                10.L.S.Vadivel @ L.Senthilvadivel

                11.L.Chidambaram @ Kittu

                12.T.Sivagami                             ... Respondents in all cases



                Prayer in WP(M)No.25492 of 2022 : Writ Petition filed under Article 226
                of the Constitution of India praying to issue a Writ of Mandamus
                forbearing the respondents 1 and 2 from registering any document in
                respect of Old S.No.282 New S.No.276/3C and 276/3D part with an
                extent of 4.25 acres in Piratiyur Village,        Trichy West Taluk by
                considering the objections of the petitioner dated 05.08.2022.


                Prayer in WP(M)No.25493 of 2022 : Writ Petition filed under Article 226
                of the Constitution of India praying to issue a Writ of Mandamus
                forbearing the respondents 1 and 2 from registering any document in
                respect of Old S.No.282 New S.No.276/3C part with an extent of 4.25
                acres in Piratiyur Village,     Trichy West Taluk by considering the
                objections of the petitioner dated 05.08.2022.


                Prayer in WP(M)No.25494 of 2022 : Writ Petition filed under Article 226
                of the Constitution of India praying to issue a Writ of Mandamus
                forbearing the respondents 1 and 2 from registering any document in
https://www.mhc.tn.gov.in/judis
                2/6
                respect of Old S.No.282 New S.No.276/3B part with an extent of 4.25
                acres in Piratiyur Village,     Trichy West Taluk by considering the
                objections of the petitioner dated 05.08.2022.


                Prayer in WP(M)No.25495 of 2022 : Writ Petition filed under Article 226
                of the Constitution of India praying to issue a Writ of Mandamus
                forbearing the respondents 1 and 2 from registering any document in
                respect of Old S.No.282 New S.No.276/3B and 3C part with an extent of
                4.25 acres in Piratiyur Village, Trichy West Taluk by considering the
                objections of the petitioner dated 05.08.2022.




                In all cases :
                                  For Petitioners   : Mr.N.Vallinayagam, Senior Counsel
                                                         for Mr.J.Anandkumar

                                  For Respondents : Mr.R.Baskaran,
                                                    Additional Advocate General
                                                    assisted by Mr.N.Satheeshkumar,
                                                    Additional Government Pleader
                                                         for R1 and R2

                                                     Mr.T.Palanisamy for R4 and R5

                                                     Mr.S.R.Rajagopal, Senior Counsel
                                                     for Mr.M.Sriram for R7 to R11




https://www.mhc.tn.gov.in/judis
                3/6
                                              COMMON ORDER

Heard both sides.

2.The petitioners herein had filed WP(MD)Nos.24742 to 24745 of 2022 challenging the cancellation of their pattas. The writ petitions were dismissed today. It was a consequence of the judgment dated 21.02.2019 passed by the Hon'ble Division Bench in OSA Nos.60, 61, 138 and 139 of 2017. The Hon'ble Division Bench had granted the writ petitioners liberty to file civil suits to establish their title. Availing the same, the petitioners have filed OS Nos.963 of 2022, OS.No.504 of 2021, OS No.964 of 2022 and OS No.536 of 2021 on the file of the Sub Court, Trichirappalli. Their title deeds have already been nullified. Till the petitioners get declaration in their favour before the jurisdictional civil court, the petitioners cannot restrain the registering authority from discharging his statutory functions. The writ petitions stand dismissed. No costs. Connected miscellaneous petitions are closed.

26.06.2023 https://www.mhc.tn.gov.in/judis 4/6 Skm To

1.The District Registrar, Trichy.

2.The Joint Sub-Registrar No.I, Cantonment, Trichy – 1.

https://www.mhc.tn.gov.in/judis 5/6 G.R.SWAMINATHAN, J.

SKM W.P(MD)Nos.25492, 25493, 25494 & 25495 of 2023 and WMP(MD)Nos.19575, 19576, 19578, 19579, 19580, 19581, 19582 & 19585 of 2022 26.06.2023 https://www.mhc.tn.gov.in/judis 6/6