Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 7 in Tamil Nadu Sandalwood Possession Rules, 1970 7. [ Appeal. [[Rules 7 was omitted and rule 8 was renumbered as rule 7 by G. O. Ms. No. 639, Forest and Fisheries, dated the 25th May 1983. Before its omission, rule 7 read as follows:
