Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 15 in Saurashtra Prohibition of Leases of Agricultural Lands Act, 1953 15. Court Fees. - Every appeal or application for revision under this Act shall bear a court fee stamp of such value as may be prescribed.
