Allahabad High Court
State Of U.P. vs Omveer And 3 Ors. on 8 November, 2019
Bench: Pritinker Diwaker, Raj Beer Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- GOVERNMENT APPEAL No. - 199 of 2019 Appellant :- State of U.P. Respondent :- Omveer And 3 Ors. Counsel for Appellant :- G.A. Hon'ble Pritinker Diwaker,J.
Hon'ble Raj Beer Singh,J.
List this case in the week commencing 25.11.2019.
Order Date :- 8.11.2019 T.S.