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State of Uttar Pradesh - Section

Section 20 in U.P. Inspectorate of Government Offices Drivers Service Rules, 1992

20. Scale of pay.

(1)The scale of pay admissible to persons appointed to a post in the service shall be such as may be determined by the Government from time to time.
(2)The scale of pay at the time of the commencement of these rules is Rs. 950-20-1,150-E.B.-25-1,500.