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[Cites 17, Cited by 0]

Jammu & Kashmir High Court

Abdul Ahad And Ors. vs State & Ors. on 31 December, 2018

Author: Sanjay Kumar Gupta

Bench: Sanjay Kumar Gupta

      HIGH COURT OF JAMMU & KASHMIR
                    AT JAMMU

CRMC No. 822/2018, IA No. 01/2018
                                                        Date of order: 31.12.2018
Abdul Ahad and ors.                          vs.                  State and ors.
Coram:
     Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner (s)        :   Mr. Bari Abdullah Malik, Advocate
For respondent(s)     :

i) Whether approved for reporting in Yes/No Law Journals etc.:

ii) Whether approved for publication in Press: Yes/No Notice. Mr. C. M. Koul, learned Sr. AAG accepts notice on behalf of the respondents. Status report of FIR No. 81/2018 registered with Police Station, Mahore for commission of offences under Section 363, 341 RPC be filed within four weeks.

List on 08.02.2019.

(Sanjay Kumar Gupta) Judge Jammu:

31.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 697/2018, IA Nos. 02/2018, 01/2018 Date of order: 28.12.2018 M/s Continental Transformers and ors. vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Sunil Sethi, Sr. Advocate with Mr. Mohsin Bhat, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CPOWP No. 201/2018 Date of order: 28.12.2018 Showkat Ahmed Shawal vs. Pawan Kotwal and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Abrar Ahmed Khan, Advocate For respondent(s) : Mr. Vishal Bharti, Dy.AG
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No Respondent No. 4-Mr. Sunil Koul, Executive Engineer Irrigation Division, Rajouri is present in person.

He has submitted details of work executed by the petitioner and money received by him in lieu of works so executed. He has further stated that funds under SDRF Scheme are likely to come before March, 2019. He has undertaken to release rest of the payment of Rs. 5.09 lacs in favour of the petitioner as and when funds are made available. Respondent No. 4- Executive Engineer has given the statement in open court and same is taken on record.

Meanwhile, petitioner shall verify the fact with regard to money received by him as per the details provided by respondent No. 4-Executive Engineer.

List again on 18.02.2019.

(Sanjay Kumar Gupta) Judge Jammu:

28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 802/2018, IA No. 01/2018 Date of order: 28.12.2018 Naveen Mahajan vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Suraj Parkash, Advocate vice Mr. G. S. Thakur, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No At request, adjourned.

List on 31.12.2018.

(Sanjay Kumar Gupta) Judge Jammu:

28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 803/2018, IA No. 01/2018 Date of order: 28.12.2018 Suresh Kumar vs. Saroj Devi and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Adarsh Sharma, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No.805/2018, IA No. 01/2018 Date of order: 28.12.2018 Daljeet Singh Manhas vs. SHO Domana and anr.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Suraj Parkash, Advocate vice Mr. G. S. Thakur, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No At request, adjourned.

List on 31.12.2018.

(Sanjay Kumar Gupta) Judge Jammu:

28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 808/2018, IA No. 01/2018 Date of order: 28.12.2018 T. K. Ganjoo vs. Meenu Beetab Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Sumir Pandita, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No List before some other Bench on 31.12.2018.

(Sanjay Kumar Gupta) Judge Jammu:

28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 809/2018, IA No. 01/2018 Date of order: 28.12.2018 Mohd. Mushtaq Ahmed and ors. vs. State and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Sumir Pandita, Advocate For respondent(s) : Mr. Sudesh Magotra, GA
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No Notice. Mr. Sudesh Magotgra, learned GA accepts notice on behalf of respondents 1 and 2. He shall file status report with regard to FIR No.92/2018 dated 06.12.2018.Notice to respondent No. 3 only.

List on 08.02.2019.

Meanwhile, subject to objections from other side and till next date of hearing, official respondents shall not finalize the challan under impugned FIR No. 92/2018.

(Sanjay Kumar Gupta) Judge Jammu:

28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 811/2018, IA No. 01/2018 Date of order: 28.12.2018 Deepiuka Gambhir vs. Pawan Gambhir Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Ms Deepika Singh Rajawat, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No Notice to the respondent.

Call for the scanned record from the court below. List on 18.02.2019.

Meanwhile, subject to objections from other side and till next date of hearing before the Bench, proceedings before the court below in the complaint titled Pawan Gambhir vs. Deepika Gambhir shall remain stayed.

(Sanjay Kumar Gupta) Judge Jammu:

28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 813/2018, IA No. 01/2018 Date of order: 28.12.2018 Ajay Kumar vs. Nimrata Kumari and anr Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Aseem. Sawhney, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No Notice to respondent No. 1 in the first instance.

List on 22.02.2019.

Petitioner shall deposit Rs. 20,000/- as lump sum and Rs. 5000/- as interim maintenance plus Rs. 7000/- as arrears of maintenance in the Bank account of respondent No. 1 starting from the next month. On the next date of hearing, petitioner shall furnish documentary evidence in this regard.

Meanwhile, subject to objections from other side and till next date of hearing before the Bench, impugned order dated 15.12.2018 shall remain stayed.

(Sanjay Kumar Gupta) Judge Jammu:

28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CRMC No. 820/2018, IA No. 01/2018 Date of order: 28.12.2018 Rajinder Kumar vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Himanshu Beotra, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No Notice to the other side.

List again on 25.02.2019.

(Sanjay Kumar Gupta) Judge Jammu:

28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2654/2018, IA No. 01/2018 Date of order: 28.12.2018 Kaushal Chand and ors. vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Bari Abdullah, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2659/2018, IA No. 01/2018 Date of order: 28.12.2018 Rajesh Kumar vs. Prithvi Raj and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. V. R. Wazir, Sr. Advocate with Mr. Abhishek Wazir, Advocatge For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No Notice to the other side.

Call for the scanned record from the court below. List on 25.02.2019.

Meanwhile, subject to objections from other side and till next date of hearing before the Bench, proceedings in the suit titled Prithvi Raj and ors vs. Rajesh Kumar and ors shall remain stayed.

(Sanjay Kumar Gupta) Judge Jammu:

28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2661/2018, IA No. 01/2018 Date of order: 28.12.2018 Sardar Singh and ors. vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Surjeet Singh, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2662/2018, IA No. 01/2018 Date of order: 28.12.2018 Syed Mohd.Yousuf Shah vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Mohd. Shaqir Hussain, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2664/2018, IA No. 01/2018 Date of order: 28.12.2018 Stephens International Public School vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Sachin Gupta, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2665/2018, IA No. 01/2018 Date of order: 28.12.2018 All J&K Truck and Tanker Driver Union vs. Union of India and ors Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Sachin Gupta, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2666/2018, IA No. 01/2018 Date of order: 28.12.2018 Rakesh Kumar Parihar vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. F. S. Butt, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2669/2018, IA No. 01/2018 Date of order: 28.12.2018 Kimit Lal vs. Krishan Lal Anand Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. M. P. Sharma, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2673/2918 Date of order: 28.12.2018 Devinder Kumar vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. G. S. Thakur, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2675/2018, IA No. 01/2018 Date of order: 28.12.2018 M/s Sunny Gupta vs. Union of India Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Vivek Sharma, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2676/2018, IA No. 01/2018 Date of order: 28.12.2018 Mohd. Shabir vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Ashok Sharma, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2677/2018, IA No. 01/2018 Date of order: 28.12.2018 Maya Devi and ors. vs. Gayatri Devi and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mrs. Deepika Mahajan, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No.2678/2018, IA No. 01/2018 Date of order: 28.12.2018 Mohd. Riaz Butt and ors. vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Vikram Arora, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2680/2018, IA No. 01/2018 Date of order: 28.12.2018 Isher Dass vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) : Mr. Nitin Bhasin, Advocate For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2681/2018 Date of order: 28.12.2018 Raj Kumar Gupta vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2682/2018 Date of order: 28.12.2018 Raj Kumar Gupta vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2683/2018, IA No. 01/2018 Date of order: 28.12.2018 Om Parkash vs. Union of India and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2684/2018, IA No. 01/2018 Date of order: 28.12.2018 M/s Om Stone Crusher and ors. vs. State of J&K and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU OWP No. 2685/2018, IA No. 01/2018 Date of order: 28.12.2018 Darshana Devi vs. Rajinder Singh Gupta Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU RESOW No. 44/2018 in OWP No. 210/2018 Date of order: 28.12.2018 Mohd. Ayub and anr. vs. Union o f India and ors.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU APPCR No. 94/2018 c/w CRMC No. 812/2018, IA No. 01/2018 Date of order: 28.12.2018 Roobina Beghum and anr. vs. State of J&K and os.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CPOWP No. 365/2018 in OWP No. 66/2003 Date of order: 28.12.2018 Ram Murti vs. Rohit Khajuria and anr.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CPOWP No. 376/2018 Date of order: 28.12.2018 Inhabitants of Village Sarbagni and anr. vs. Dr. Basharat Hussain Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU CPOWP No. 377/2018 Date of order: 28.12.2018 Mohd. Iqbal vs. Tariq Ahmed Ganai Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU BA No. 129/2018, IA No. 01/2018 Date of order: 28.12.2018 Mohd. Rafiq vs. State of J&K and anr.

Coram:

Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 28.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 28.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 28.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 28.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 28.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 28.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir* HIGH COURT OF JAMMU & KASHMIR AT JAMMU Date of order: 28.12.2018 vs. Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge Appearing counsel:
For petitioner (s) :
For respondent(s) :
i) Whether approved for reporting in Yes/No Law Journals etc.:
ii) Whether approved for publication in Press: Yes/No (Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Bir*