Himachal Pradesh High Court
Shri Ram Lal Thakur vs . Shri Randhir Sharma And Other on 28 February, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Shri Ram Lal Thakur Vs. Shri Randhir Sharma and other .
El. Petition No.1 of 2022 28.2.2023 Present Mr. Peeyush Verma and Mr. Ajay Sharma Advocates, for the petitioner.
Mr. Anshul Bansal, Advocate, for respondent No.1.
Mr. Pushpinder Jaswal, Additional Advocate General, for respondent No.5.
Mr. Arjun Lal, Advocate, for respondents Nos.6 and 7.
Reply on behalf of respondent No.5 is stated to have been filed but the same is not on record. Registry to trace and place the same on record, if in order.
Notice issued to respondent No.2 to 4 are awaited, be awaited for another two weeks.
List after two weeks before appropriate Bench.
(Sandeep Sharma) Judge February 28, 2023 (vikrant) ::: Downloaded on - 01/03/2023 20:34:06 :::CIS