Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 42 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004 42. Validity of Certificate of Registration. - A certificate of registration granted under Section 52 shall, unless revoked under Section 53, remain in force for a period of three years.
