Delhi High Court - Orders
Mrs. Maitreyee Nanda vs Union Of India And Anr on 9 May, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6485/2019 & CM APPL. 27454/2019
MRS. MAITREYEE NANDA ..... Petitioner
Through: Appearance not given.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Jitesh Vikram Srivastava, SPC
with Mr. P.K. Arora, Section Officer
and Mr. Sarfaraz, Technical Officer,
DRDO HQ.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 09.05.2023 It is already 16:30 hrs. Renotify on November 10, 2023.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J. MAY 9, 2023/akc Signature Not Verified Digitally Signed By:DINESH CHANDRA Signing Date:13.05.2023 14:54:22