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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in The National Small Savings Fund (Custody and Investment) Rules, 2001

(1)Securities issued against investment of outstanding balances under all the Small Savings Schemes as on the 31st March, 1999 shall be accounted for under the "Major Head - 8007 Investments of National Small Savings Fund - Minor Head - 101 Investment in Central Government Special Securities against outstanding balances as on the 31st March, 1999".