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[Cites 0, Cited by 0] [Section 312(2)] [Section 312] [Entire Act]

Union of India - Subsection

Section 312(2)(c) in The Merchant Shipping (Shipping Office Forms) Rules, 1963

(c)the load lines are either in the position required by clause (e) of sub-section (1) or in the position required by the tables used by the Board of Trade of the United Kingdom on the 31st day of December, 1906, for fixing the position of load lines, subject to such modifications of those tables and of the applications thereof as were in force; immediately before the 5th day of July, 1930.