Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(17)] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(17)(ii) in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006 (ii)Consultation with the institutions and organisations as specified by the Government.