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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(xx) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(xx)"Teachers of the University" means Professors, [Associate Professor] [Substituted 'Readers' by C.G. Act No. 10 of 2011, dated 3.5.2011.], [xxx] [Assistant Professor] [Substituted 'Lecturers' by C.G. Act No. 10 of 2011, dated 3.5.2011.] and such other persons as may be appointed for imparting instructions or conducting research, with the approval of the Academic Council in the University or the College or Institution maintained or recognised by the University;