Allahabad High Court
Sheo Nath Singh vs D.D.C.And Others on 11 August, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - B No. - 5473 of 1979 Petitioner :- Sheo Nath Singh Respondent :- D.D.C.And Others Counsel for Petitioner :- R.R. Shiv Hare Counsel for Respondent :- A.K. Sand,H S Joshi,Ramendra Asthana,SC Hon'ble Chandra Kumar Rai,J.
Notice to engage another counsel was issued by this Court vide order dated 3.11.2017.
Office has reported through his report dated 15.5.2022 that petitioner has died.
Case called out.
Nobody is present to press this writ petition.
The writ petition is dismissed for want of prosecution.
Interim order, if any, is vacated.
Order Date :- 11.8.2022 Rameez