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State of Tamilnadu - Section

Section 1 in The Distribution of Electricity Licence (Additional Requirements of Capital Adequacy, Creditworthiness and Code of Conduct) Rules, 2005

1. Short title and commencement.

(1)These rules may be called the Distribution of Electricity Licence (Additional Requirements of Capital Adequacy, Creditworthiness and Code of Conduct) Rules, 2005
(2)They shall [come into force on the date] [Published in Government Gazette dated 23.3.2005.] of their publication in the official gazette.