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[Cites 0, Cited by 0] [Section 195] [Entire Act]

State of Mizoram - Subsection

Section 195(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)Any act specified in Rule 194 when done by a person who is not a candidate or agent or a person acting with the connivance of a candidate of his agent.