Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Goa - Subsection Section 47(1) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010 (1)The ballot papers taken out of each ballot box shall be arranged in convenient bundles and scrutinized.
