Section 194(1)(a) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

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State of Mizoram - Subsection

Section 194(1)(a) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(a)with the object, directly or indirectly inducing-

(i)a person to stand or not to stand as, or to withdraw from being a candidate at an election, or

(ii)an elector to vote or refrain from voting at an election, or