Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(1) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(1)Academic Planning and Evaluation Board shall consist of the following members, namely :-
(i)the Kulpati-Ex-officio Chairman;
(i-a) the Rector;
(ii)Deans of Faculties;
(ii-a) Dean or Director, Academic Planning and Evaluation Board, of the College Development Council;
(iii)three heads of University Departments and Schools of Studies nominated by the Kulpati;
(iv)two college Professors nominated by the Kulpati;
(v)three scholars of repute not connected with the University nominated by the Academic Council;
(vi)two representatives of industry, agriculture and commerce nominated by the Kuladhipati.