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Madhya Pradesh High Court

M/S Krishna Gas Agency vs Indian Oil Corporation Ltd on 7 October, 2020

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                           1                              WP-18913-2013
                                The High Court Of Madhya Pradesh
                                           WP-18913-2013
                           (M/S KRISHNA GAS AGENCY AND OTHERS Vs INDIAN OIL CORPORATION LTD AND OTHERS)

                      14
                      Jabalpur, Dated : 07-10-2020
                              Heard through Video Conferencing.
                              Shri Manikant Sharma, counsel for the petitioner.
                              Shri Shashank Verma, counsel for the respondent.

Counsel appearing for the petitioner as well as for respondent make a submission that this matter may be taken up for hearing in the next week.

As prayed, list this matter in the next week for hearing.


                                                                                 (VISHAL DHAGAT)
                                                                                      JUDGE


                      rv




Signature
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Digitally signed by
REENA HIMANSHU
SHARMA
Date: 2020.10.08
15:09:26 IST