Madhya Pradesh High Court
M/S Krishna Gas Agency vs Indian Oil Corporation Ltd on 7 October, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-18913-2013
The High Court Of Madhya Pradesh
WP-18913-2013
(M/S KRISHNA GAS AGENCY AND OTHERS Vs INDIAN OIL CORPORATION LTD AND OTHERS)
14
Jabalpur, Dated : 07-10-2020
Heard through Video Conferencing.
Shri Manikant Sharma, counsel for the petitioner.
Shri Shashank Verma, counsel for the respondent.
Counsel appearing for the petitioner as well as for respondent make a submission that this matter may be taken up for hearing in the next week.
As prayed, list this matter in the next week for hearing.
(VISHAL DHAGAT)
JUDGE
rv
Signature
SAN Not
Verified
Digitally signed by
REENA HIMANSHU
SHARMA
Date: 2020.10.08
15:09:26 IST