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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in Rajasthan Tourist Assistance Force Regulations, 2013

(1)All TAF personnel, wherever deployed in the State, shall be subject to control of the Deputy Director (TAF) in the matters of discipline and any adverse comment or report from the official superior in the hierarchy of TAF at the Tourist Destination, where the TAF personnel are deployed shall be viewed seriously and make the TAF personnel liable for disciplinary action.