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State of Gujarat - Section

Section 12 in R.K. University First Statutes, 2011

12. The Academic Council.

- [12.1] (a) The Academic council shall consist of the following members namely:-
(a)The Provost;
(b)The Registrar;
(c)The Deans of Schools of Studies;
(d)Two faculty members from each of the Schools of Studies:
(e)Any other persons (but not exceeding 5 persons) as may be prescribed by the Provost.
(b)The Provost shall be the Chairperson of the Academic Council.