Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Chattisgarh - Subsection Section 49(3) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973 (3)[Four members including two outside subject experts] [Substituted 'Three members' by C.G. Act No. 10 of 2011, dated 3.5.2011.] of the Selection Committee shall form a quorum.
