Supreme Court - Daily Orders
U.P. State Road Transport Corpn. vs Vijay Shankar Dixit (D) Th.Lrs. on 24 January, 2014
\232
ITEM NO.203 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).14005/2007
(From the judgement and order dated 01/02/2007 in CMWP No.3365/1991 of The
HIGH COURT OF JUDICATURE AT ALLAHABAD)
U.P. STATE ROAD TRANSPORT CORPN. Petitioner(s)
VERSUS
VIJAY SHANKAR DIXIT (D) TH.LRS. & ANR. Respondent(s)
(With prayer for interim relief and office report)
(For final disposal)
Date: 24/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Pradeep Misra,Adv.
For Respondent(s) Mr. C.D. Singh ,Adv.
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed. However, dismissal of this case and the order passed by the High Court shall not come in the way of the petitioner to operate as per impugned scheme in question.
[RAJNI MUKHI] [USHA SHARMA]
SR. P.A. COURT MASTER