Section 8(l) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008
(l)The provisions of sub-Rule 7 (j) and 7 (k) above shall apply only to existing personnel, and existing pensioner of the Board, as on the appointed date. All personnel recruited and appointed by the transferee, after the notification of this Scheme shall be governed by appropriate scheme of Provident Fund, which the Transferee concerned may establish, for the purpose.
