Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006

(1)The total number of members of each District Planning Committee shall be specified by the Government (Panchayati Raj Department) on the basis of total population of the district as per the latest census.