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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa Ayurvedic Medicine Rules, 1960

(2)The non-official members shall be paid travelling allowance at the same rate as is provided for the Class I Officers of the Government under the Orissa Travelling Allowance Rules. The daily allowance and halting allowance of the non-official shall be rupees ten per day. The President and other official members being Government employees they will draw travelling allowance and halting allowance as admissible under rules. The punishment, dismissal, discharge and removal of any officer or employee of the Council other than the Secretary shall be according to rules applicable to the employees of the Government of a similar status.