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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)"Autonomous District" means an area deemed as such under paragraph 20 (B) of the Sixth Schedule to the Constitution of India;