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Madhya Pradesh High Court

Rugnath S/O Kishan Deced. Thr. Lrs ... vs Jagannath S/O Laxman Teli Decd. Thr. Lrs ... on 29 January, 2020

Author: Virender Singh

Bench: Virender Singh

1 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE S. A. No.1202 of 2019 Indore, Dated:- 29/01/2020 Parties through their Counsel. I.A. No.676/2020 is taken up. This is an application under Order XXII Rule 3 CPC for taking L.R.s of deceased--appellant No.2--Ramchandra, on record, who died on 24.12.2019.

On due consideration, application is allowed. Necessary corrections be carried out in the cause title within four weeks.

List the matter for admission, thereafter along with S.A. No.410 of 2006.

(Virender Singh) Judge Pankaj Digitally signed by Pankaj Pandey Date: 2020.01.30 15:39:17 +05'30'