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Bombay Presidency - Section

Section 21 in The Bombay Forest Rules, 1942

21. Employment of shikaris.

- A licensee may employ any number of trackers. The Divisional Forest Officer have full discretion to prohibit the employment for tracking, stalking, tying up for carnivora, or conducting drives or beats, of any persons other than those to whom permits to act as "shikaris" have been given by him.