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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(4) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(4)"Building line" means building line as defined under Rajasthan Municipalities Act, 1959 (Act No. 38 of 1959);