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Mrugendra Indravadan Mehta vs Ahmedabad Municipal Corporation on 18 August, 2022

Bench: Chief Justice, Hima Kohli, C.T. Ravikumar

     ITEM NO.3                           COURT NO.1                 SECTION III

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

                                Civil Appeal No(s).16956-16957/2017


     MRUGENDRA INDRAVADAN MEHTA              & ORS.                   Appellant(s)

                                                 VERSUS

     AHMEDABAD MUNICIPAL CORPORATION                                  Respondent(s)

     IA No.97985/2021 - EARLY HEARING APPLICATION

     Date : 18-08-2022 This I.A. was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MS. JUSTICE HIMA KOHLI
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Appellant(s)              Mr.   Mahesh Agarwal, Adv.
                                   Mr.   Ankur Saigal, Adv.
                                   Ms.   Kamakshi Sehgal, Adv.
                                   Mr.   Rajesh Kumar, Adv.
                                   Mr.   E. C. Agrawala, AOR

     For Respondent(s)             Ms. Hemantika Wahi, AOR
                                   Ms. Jesal Wahi, Adv.
                                   Mr. Kabir Hathi, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

IA No.97985/2021 In C.A.Nos.16956-16957/2017 This is an application filed on behalf of the appellants for early hearing of these appeals.

Having heard learned counsel appearing on behalf of the appellants and on carefully perusing the averments made in the above-mentioned application, we deem it appropriate to direct the Registry to expedite the hearing of these appeals.

IA No.97985/2021 stands disposed of accordingly.

     (SATISH KUMAR YADAV)                                            (R.S. NARAYANAN)
       DEPUTY REGISTRAR                                             COURT MASTER (NSH)