Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 27 in Bengal Medical Act, 1914 27. Bar to suits and other legal proceedings.- No suit or other legal proceeding shall lie in respect of any act done in the exercise of any power conferred by this Act on the [State Government]or the Council [or any Committee of the Council] or the Registrar.
