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Allahabad High Court

The Commissioner Of Income Tax-11 ... vs Sri Shakeel Haider on 27 July, 2010

Bench: Devi Prasad Singh, Yogesh Chandra Gupta

Court No. - 27

Case :- INCOME TAX APPEAL No. - 61 of 2010

Petitioner :- The Commissioner Of Income Tax-11 Aayakar Bhawan
Respondent :- Sri Shakeel Haider
Petitioner Counsel :- D.D.Chopra

Hon'ble Devi Prasad Singh,J.

Hon'ble Yogesh Chandra Gupta,J. Section 44AD admittedly not applicable in the present context. The finding of fact has been recorded by the Tribunal in favour of the respondent.

We do not find any error or illegality in the judgment under appeal and no substantial question of law is involved in this appeal. The appeal is accordingly dismissed. Order Date :- 27.7.2010 Zh