Delhi High Court - Orders
Srf Limited vs Jonson Rubber Industries Limited on 14 September, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 854/2023
SRF LIMITED ..... Petitioner
Through: Mr Surendra Kumar, Advocate (M:
9910860320).
versus
JONSON RUBBER INDUSTRIES LIMITED ..... Respondent
Through: Mr Arjun Syal and Mr Akhilesh
Wahal, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 14.09.2023
1. Learned counsel for the respondent enters appearance and upon instructions states that the matter be referred to Samadhan, Delhi High Court Mediation & Conciliation Centre for resolution of disputes inter se parties. Learned counsel for the petitioner states upon instructions that he has no objection to the same.
2. In view of the above, list this matter before Samadhan, Delhi High Court Mediation & Conciliation Centre on 21.09.2023.
3. List the matter before the Court on 07.11.2023 MANOJ KUMAR OHRI, J SEPTEMBER 14, 2023/rd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:25:18